Section 23(5) in The Orissa Grama Panchayats Act, 1964
(5)In the case of any resignation taking effect in accordance with Sub-section (4)-(a)the Sub-Divisional Officer shall forthwith inform the Naib-Sarpanch about the resignation of the Sarpanch; and(b)the Sarpanch shall, in respect of the resignation of a member or the Naib-Sarpanch. place the matter at the next meeting of the Grama Panchayat for its information.
