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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(5)(a) in The Orissa Grama Panchayats Act, 1964

(a)the Sub-Divisional Officer shall forthwith inform the Naib-Sarpanch about the resignation of the Sarpanch; and