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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(b) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(b)without prejudice to the provision contained in Sub-clause (e) of clause 4, execute works from among the fifty per cent that are not to be executed by Gram panchayat called 'general works' as per the policy determined by the State Government or the Council.