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State of Odisha - Section

Section 6 in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

6. Implementation at District level.

(1)Zilla Parishad shall,-
(a)be responsible for finalizing the District Plan, for monitoring and supervising the Scheme in the District; and
(b)without prejudice to the provision contained in Sub-clause (e) of clause 4, execute works from among the fifty per cent that are not to be executed by Gram panchayat called 'general works' as per the policy determined by the State Government or the Council.
(2)The State Government shall notify the Collector and Chief Executive Officer of Zilla Parishad or the Collector, as District Programme Coordinator for the Scheme who shall be responsible for the overall coordination and implementation of the Scheme in the District.