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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(10)(l) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(l)On the expiry of the period of Long-term Open Access, the same shall stand extended on a written request by the consumer, to the Distribution Licensee, submitted at least six months prior to such expiry, mentioning the period for which extension is required: