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[Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(4)(c) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(c)The Taluka or Ward Co-operative Election Officer shall publish a notification of elected candidate within a period of three days after receiving the result of election and give direction to Returning Officer to choose office bearer within the period of ten days.