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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(4) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(4)
(a)If the nomination is rejected by the Returning Officer, the candidate may prefer an appeal to Registrar within a period of three days from the date of rejection of nomination. Registrar shall dispose of such appeal within ten days of the date of receipt of such appeal.
(b)The Returning Officer shall submit the result to the Taluka or Ward Co-operative Election Officer within two days from the date fixed for declaration of the result.
(c)The Taluka or Ward Co-operative Election Officer shall publish a notification of elected candidate within a period of three days after receiving the result of election and give direction to Returning Officer to choose office bearer within the period of ten days.
(d)Election of these type of societies shall be conducted according to procedure laid down in these rules except the time and date prescribed in this rule.
Part - X Election of the Committee to the Type D Societies