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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(c) in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

(c)The relative seniority of promotees and direct recruits shall be determined according to the date of issue of appointment order.