Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(d) in Bye-laws made by the Chief Administrator, Faridabad Complex Administration, Faridabad (d)Cause to be affixed the serial number or the metal plate supplied by the Administration on conspicuous place on the licensed bicycle or tricycle.
