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State of Haryana - Section

Section 4 in Bye-laws made by the Chief Administrator, Faridabad Complex Administration, Faridabad

4.

The owner of the bicycle or tricycle shall be responsible to -
(a)Keep his bicycle or tricycle in order fitted with a bell and proper brakes, cat eye on front and rear.
(b)Keep to the left when passing vehicle or animal coming from the opposite direction.
(c)Keep to the right when passing vehicle or animal going in the same direction himself but should not ride abreast.
(d)Cause to be affixed the serial number or the metal plate supplied by the Administration on conspicuous place on the licensed bicycle or tricycle.
(e)Not to be rash in driving his bicycle or tricycle and observe all rules of the road and all regulations for the control of traffic which may be issued from time to time.
(f)Fix a bright light in front and cat eyes both in front and rear of the bicycle and tricycle.