Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2) in The Wild Life (Protection) (Orissa) Rules, 1974

(2)The Chief Wild Life Warden or the authorised officer may, subject to the provisions of Sub-section (7) of Section 44, renew the licence in Form No. 15, Form No. 16, Form No. 17, Form No. 18, or Form No. 19, as may be appropriate and specify therein the period up to which the licence is renewed.