Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(d) in The First Statute under the Assam Agricultural University Act, 1968

(d)He shall formulate and present policies to the Post-graduate Committee for its consideration without prejudice to the right of any member to present any matter to the post-graduate Committee.