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[Cites 0, Cited by 0] [Section 17B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17B(v) in A.P. Farmers Organisation Rules, 1997

(v)Any resignation shall be accepted within 30 calendar days including the day of receipt of letter of resignation and day of acceptance of resignation and such order of acceptance of resignation shall be served to the person resigned in writing and acknowledgement obtained for taking necessary action.