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State of Andhra Pradesh - Section

Section 17B in A.P. Farmers Organisation Rules, 1997

17B.

(i)Any member of the Managing Committee or the President or the Vice-President of a Water Users Association in Major, Medium or Minor Irrigation system may resign his/ her office by tendering resignation in writing to the Superintending Engineer concerned directly in person or through registered post with acknowledgment due.
(ii)The President and Vice President of Distributory Committee of a Major Irrigation system may resign his office by tendering resignation in writing to the Chief Engineer concerned directly in person or through registered post with acknowledgement due.
(iii)Any Chairman / Vice Chairman of a Project Committee of Major/ Medium Irrigation system may resign his/ her office by tendering resignation in writing to the Commissioner directly in person or through Registered post with acknowledgement due.
(iv)The Authority accepting the resignation shall cause to enquire through the concerned Competent Authority of the Farmers Organisation whether the person resigning has
(a)any dues to the Farmers Organisation;
(b)indulged in any financial irregularities;
(c)abused his power during his incumbency; and
(d)misappropriated the assets of Farmers Organisation.
(v)Any resignation shall be accepted within 30 calendar days including the day of receipt of letter of resignation and day of acceptance of resignation and such order of acceptance of resignation shall be served to the person resigned in writing and acknowledgement obtained for taking necessary action.
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