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[Cites 0, Cited by 0] [Section 12A(11)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(11)(D) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(D)in the case of bottom damage, a portion from the outflow from an oil fuel tank may be captured by non-oil compartments and this effect is approximated by application of the factor CDB(i) for each tank, which shall be taken as follows: