Himachal Pradesh High Court
Naveen Kumar vs . Hp Staff Selection Commission And Anr. on 11 April, 2022
Bench: Vivek Singh Thakur, Satyen Vaidya
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Naveen Kumar Vs. HP Staff Selection Commission and anr.
CWP No. 2176 of 2022 11.04.2022 Present: Mr. Dinesh K. Thakur, Advocate, for the petitioner.
Mr. Sanjeev Kumar Motta, Advocate, for respondent No.1.
Mr. Vikrant Thakur, Advocate, for respondent No. 2.
CWP No. 2176 of 2022 Notice. Mr. Sanjeev Kumar Motta and Mr. Vikrant Thakur, learned Standing Counsel, appear and waive service of notice on behalf of respondent No.1 and respondent No. 2, respectively.
Reply, as prayed, be filed within two weeks.
List on 04.05.2022.
CMP No. 3966 of 2022Notice in aforesaid terms. Appointment made to the last selected candidate in the category of the petitioner, shall be subject to the final outcome of the writ petition and this shall be reflected in the order, if any, issued for the said appointment.
In the meanwhile, respondent No.1, is also at liberty to decide the representation, Annexure P4, submitted by the petitioner to the Chairman of respondent No.2.
(Vivek Singh Thakur) Judge ( Satyen Vaidya ) Judge 11th April, 2022 (sushma) ::: Downloaded on - 11/04/2022 20:11:44 :::CIS