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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(12A) in Aircraft Rules, 1937

(12A)[ "Competency" means a combination of skills, knowledge and attitudes required to perform a task to the prescribed requirement;] [Inserted by Notification No. G.S.R. 1089(E), dated 5.11.2018 (w.e.f. 23.3.1937).]