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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(iv) in The U.P. Cinematograph Rules, 1951

(iv)The latrine shall be cleaned and flushed immediately before and after each exhibition and shall be properly washed with a disinfectant at least twice a day. (v) in the case of a water-flushed latrine or urinal a separate water reservoir of adequate capacity shall be provided for flushing.