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State of Uttar Pradesh - Section

Section 13 in The U.P. Cinematograph Rules, 1951

13. Sanitation.

- (i) The premises shall be kept clean and the auditorium shall be swept and cleaned before each exhibition.
(ii)Latrine and urinals separately for men and women, at different places, and of a suitable type and design shall be provided.
(iii)There shall be not less than one latrine seat for every 100 person or less and not less than one place for urinating for every 50 persons or less of total seating accommodation: Provided that at least one latrine seat and two places for urinating shall be provided for women.
(iv)The latrine shall be cleaned and flushed immediately before and after each exhibition and shall be properly washed with a disinfectant at least twice a day. (v) in the case of a water-flushed latrine or urinal a separate water reservoir of adequate capacity shall be provided for flushing.
(vi)the management may, subject to the direction issued in this behalf by the District Magistrate, refuse admission to or eject persons known to be suffering from a contagious, loathsome or infectious disease.
(vii)the rooms, passages and staircase of all permanent buildings shall be time wished and all iron and wood-work of such a building shall be cleaned or varnished at least once every year and shall at all times be kept clean and free from dirt.
(viii)the doors and windows of the halls of the building shall be left open for at least three hours every morning, and for half an hour between shows. During the half hour intervals between the two shows the auditorium shall be disinfected with an aerosal approved by the Medical Officer of Health. The auditorium shall be swept, cleaned and disinfected every morning.
(ix)the Medical Officer of Health shall be responsible for periodical inspections of all cinemas licensed under the Cinematograph Act, 1918 (II of 1918), situated within the municipal limit to see that sanitary conveniences and arrangements for making the premises clean as provided under the rules are being compiled with and any instructions given in this regard as laid down in the rules shall be compiled with by the management within the time specified.