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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(g) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(g)The Distribution Licensee shall complete the testing and commissioning of the Project within 10 working days from receipt of such request, and shall install the Net Metering equipment and synchronize the Roof-top Solar PV System within 10 working days thereafter.