Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(d) in West Bengal Prisoners' Welfare Fund Rules, 2008

(d)sanction proposals received from the Member-Secretary for expenses towards collective activities for the welfare of the Prisoners, after due scrutiny and consideration. Such proposals will have to be placed by the Member-Secretary with prior approval of the Chairperson;