Section 9 in West Bengal Prisoners' Welfare Fund Rules, 2008
9. Functions of the Central Executive Committee.
- The Central Executive Committee shall -(a)frame broad guidelines for utilization of the Fund;(b)prepare annual activity calendars;(c)sanction proposals received from the correctional homes for support to Prisoners / families, after due scrutiny and consideration. Such proposals will have to be placed by the Member- Secretary with prior approval of the Chairperson;(d)sanction proposals received from the Member-Secretary for expenses towards collective activities for the welfare of the Prisoners, after due scrutiny and consideration. Such proposals will have to be placed by the Member-Secretary with prior approval of the Chairperson;(e)decide on allocation of advances to the Circle Executive Committee for meeting emergent expenses for the welfare activities, both at individual and collective levels:(f)approve fund raising proposals to be submitted to the Government- both in the State and at the Centre/ UN Organizations/ International and other NGOs;(g)have the authority for general superintendence and control of the Fund
