Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(iv) in Tamil Nadu Electricity Grid Code, 2005

(iv)Energy Accounts shall be prepared by the SLDC on a monthly basis. The beneficiaries / distribution licensees as per provision in the respective PPAs shall pay these bills.