Section 34(4) in Maharashtra Public Universities Act, 2016
(4)A faculty shall consist of the following members, namely :-(a)the Dean of the faculty - ex-officio Chairperson;(b)the Associate Dean, if nominated under sub-section (5) of section 15;(c)Chairpersons of each Board of Studies for the subjects comprised in the faculty;(d)one person, nominated by each Board of Studies, who is an approved teacher and is otherwise eligible to be nominated as a member of the Board of Studies;(e)five special invitees, who are eminent scholars with proven academic achievements and industrial or professional exposure in the subjects within the faculty, to be nominated by the Pro-Vice-Chancellor in consultation with the Dean of the faculty.
