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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(4)(e) in Maharashtra Public Universities Act, 2016

(e)five special invitees, who are eminent scholars with proven academic achievements and industrial or professional exposure in the subjects within the faculty, to be nominated by the Pro-Vice-Chancellor in consultation with the Dean of the faculty.