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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(3) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(3)The papers referred to in sub-regulation (1) shall be forwarded to the Director (Administration) not later than 6 months before the date of retirement of the employee of the Commission.