Section 59(3)(c) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

(c)One or more punishments mentioned in sub-regulation (1) may be given to the guilty employee according to the discretion of disciplinary authority.

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