Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(3)(c) in The U.P. Factories Rules, 1950

(c)For persons, whose work involves contact |with any injurious or noxious substance, there shall be at least one tap for every fifteen persons; and for persons employed at any one time in a factory, whose work does not involve such contact the number of taps shall be as follows :