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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(3) in The U.P. Factories Rules, 1950

(3)
(a)Every trough and basin shall have smooth, impervious surface and shall be fitted with a waste-pipe and plug.
(b)The floor or ground under and in the immediate vicinity of every trough, tap, jet, wash-basin, stand-pipe and shower shall be so laid or furnished as to provide a smooth, impervious surface and shall be adequately drained.
(c)For persons, whose work involves contact |with any injurious or noxious substance, there shall be at least one tap for every fifteen persons; and for persons employed at any one time in a factory, whose work does not involve such contact the number of taps shall be as follows :
No. of workers       No.of taps.
Up to 20 ... ... ... 1
21 to 35 ... ... ... 2
36 to 50 ... ... ... 3
51 to 150 ... ... ... 4
151 to 200 ... ... ... 5
Exceeding 200 but not exceeding 500. ... 5 plus one tap for every 50 or fraction of 50.
Exceeding 500 ... 11 plus one tap for every 100 or fraction of 100.
(d)If female workers are employed, separate washing facilities shall be provided and so enclosed or screened that the interiors are not visible from any place, where persons of the other sex work or pass. The entrance to such facilities shall bear conspicuous notice in the language understood by the majority of the workers "For women only" and shall also be indicated pictorially.
(e)The water supply to the washing facilities shall be capable of yielding at least six gallons a day for such person employed in the factory and shall be from a source approved in writing by the Health Officer. Provided that where the Chief Inspector is satisfied that such an yield is not practicable he may by certificate in writing permit the supply of a smaller quantity not being less than one gallon per clay for every person employed in the factory .
Facilities for storing clothes[Section 43]