Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Metro Railways (Carriage and Ticket) Rules, 2014

(1)No person shall, while travelling in metro railway, carry with him any goods other than one baggage containing personal belongings not exceeding 80 centimetres x 50 centimetres x 30 centimetres in size and 25 kilograms in gross weight, except with prior approval of the metro railway administration. Baggage in form of bundles is not permitted.