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Union of India - Section

Section 3 in The Metro Railways (Carriage and Ticket) Rules, 2014

3. [ Carriage of goods or luggage. [Substituted by Notification No. G.S.R. 601(E), dated 27.8.2019 (w.e.f. 16.12.2014).]

(1)No person shall, while travelling in metro railway, carry with him any goods other than one baggage containing personal belongings not exceeding 80 centimetres x 50 centimetres x 30 centimetres in size and 25 kilograms in gross weight, except with prior approval of the metro railway administration. Baggage in form of bundles is not permitted.
(2)In case of a dedicated metro line for airport connection, no person shall, while travelling in metro railway, carry with him any goods other than two baggages containing personal belongings not exceeding 90 centimetres x 75 centimetres x 45 centimetres in size and 32 kilograms in gross weight, except with prior approval of the metro railway administration. Baggage in form of bundles is not permitted].