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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(6)(c) in Tamil Nadu Fire Service Rules, 1990

(c)the proper receipt, safe custody, issue, utilisation and accounting of all stores, spare parts, tools, accessories, etc., and disposal under proper authority, of all surplus, obsolete, unserviceable and condemned articles;