Section 6(6) in Tamil Nadu Fire Service Rules, 1990
(6)Assistant Divisional Fire Officer (Transport). - The Assistant Divisional Fire Officer (Transport) shall be in charge of the Fire Services State Workshop in [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996.]. He shall be responsible for the efficient administration and economical working of the workshop. He shall be consulted on technical matters, like repairs, alterations, replacements and condemnation of fire service appliances and equipments. He shall also be responsible for -(a)the discipline, control and supervision of the workshop staff;(b)the proper allocation and even distribution of work among the staff of the workshop;(c)the proper receipt, safe custody, issue, utilisation and accounting of all stores, spare parts, tools, accessories, etc., and disposal under proper authority, of all surplus, obsolete, unserviceable and condemned articles;(d)correct receipt, safe custody and proper maintenance of the vehicle attached to the workshop and of vehicle received at the workshop for repairs;(e)the satisfactory and prompt execution of all jobs undertaken by the workshop;(f)the avoidance of all wasteful expenditure;(g)the correct maintenance of all the records prescribed in Appendix XII of the Tamil Nadu Fire Service Manual, Volume II and organisation and function of the Fire Service Workshop as detailed in Order Nos. 417 to 446 to the Tamil Nadu Fire Service Manual;(h)testing of stores purchased by the Directorate at [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] and submission of test reports;(i)procurement of spare parts and accessories required;(j)training of Fireman Drivers selected for promotion as Driver Mechanics;(k)any other duties entrusted to him by superior officers, from time to time.
