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State of Gujarat - Section

Section 8 in Gujarat Electricity Regulatory Commission (Multi Year Tariff Framework) Regulation, 2007

8. Specific trajectory for certain variables.

- 8.1 The Commission may stipulate a trajectory, which may cover one or more control periods, for certain variables.Provided that the variables for which a trajectory may be stipulated include, but are not limited to, generating station availability, plant load factor, station heat rate, auxiliary consumption, specific oil consumption, transit loss, transmission losses , transmission system availability, distribution technical losses, distribution commercial losses and collection efficiency.Provided that the licensee or a generating company should make the initial filing proposing the trajectory for the performance variables with appropriate rationale and justification for the trajectories. The Commission shall review such proposals and approve the trajectory for the performance variables for the control period which should be adopted by the licensee or generating company in the subsequent filings and Annual Performance Review.
8.2Where the Commission has stipulated a trajectory for certain variables under this Regulation 8, the norms specified in any other regulation, as the case may be, shall not apply with regard to such variables for such period as the trajectory has been so stipulated.
8.3The trajectory stipulated by the Commission in accordance with this Regulation 8 shall be incorporated in his forecast of aggregate revenue requirement and/ or expected revenue from tariff and charges under Regulation 7.