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[Cites 0, Cited by 0] [Section 21(7)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(7)(a) in Rajasthan Police Subordinate Service Rules, 1989

(a)The aptitude test and interview of the candidates qualifying physical efficiency test, shall carry 50 marks. For the posts of Sub-Inspectors in Section-I, II and Platoon Commanders in Section-IV shall be held by a Recruitment Board, which shall consist of the following:-