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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(a) in The Marble Development And Conservation Rules, 2002

(a)in the case of a mechanised marble quarry or mine, a whole-time mining engineer possessing the following qualifications, namely:-
(i)degree in mining engineering with minimum one year's experience of working in mines including marble quarries or mines, or
(ii)post graduate degree in geology with first class metalliferous mines manager's certificate or post graduate degree in geology with minimum three years' experience of working in supervisory capacity in mines including marble quarries or mines, or
(iii)diploma in mining with first class metalliferous mines manager's certificate or diploma in mining with three year's experience in supervisory capacity in mines including marble quarries or mines, or
(iv)first class metalliferous mines manager's certificate with minimum two years' experience of working in mines including marble quarries or mines after obtaining the certificate.