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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(10)(i) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(i)enactment, bringing into effect or promulgation of any new Indian law, or