Section 2(1)(i) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(i)Balance sheet, prepared in accordance with the form contained in Part I of Schedule VI to the Companies Act, 1956;

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