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[Cites 0, Cited by 0] [Section 4H(1)] [Section 4H] [Entire Act]

State of Karnataka - Subsection

Section 4H(1)(d) in Karnataka Town and Country Planning Act, 1961

(d)prepare and submit the Annual Reports and audited accounts of the Planning Authority for its approval within three months of the close of every financial year and thereafter submit copies of the same to the Board, the Director and the State Government.