Himachal Pradesh High Court
The Chief Executive Officer vs . Vishal Kumar on 19 September, 2022
Bench: Sabina, Sushil Kukreja
The Chief Executive Officer Vs. Vishal Kumar CWP No. 1880 of 2022 .
19.09.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India for the petitioner.
Mr. Rohit Sharma and Mr. Anuj Gupta, Advocates for respondents.
CWP No. 1880 of 2022 Learned counsel for the respondents seeks more time to file reply.
r CMP No. 12346 of 2022 Learned Assistant Solicitor General of India seeks time to file reply to the application filed under Section 17-B of the Industrial Disputes Act, 1947.
List again on 1st November, 2022.
( Sabina ) Judge ( Sushil Kukreja ) September 19, 2022 Judge (ravinder) ::: Downloaded on - 19/09/2022 20:04:03 :::CIS