Himachal Pradesh High Court
The Chief Executive Officer vs . Vishal Kumar on 23 May, 2022
Bench: Sabina, Satyen Vaidya
The Chief Executive Officer Vs. Vishal Kumar .
CWP No.1880 of 2022 23.05.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India, for the petitioner.
CWP No.1880 of 2022 & CMP No.3464 of 2022 Let notice be issued to the respondent for 19th September, 2022, on taking steps within a week.
In the meantime, operation of impugned award dated 09.04.2021 shall remain stayed.
CMP No.3465 of 2022 Application is disposed of with a direction to the applicant/petitioner to file copies of English translation in issue before the next date of hearing.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 23, 2022 Himalvi ::: Downloaded on - 23/05/2022 20:06:34 :::CIS