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[Cites 0, Cited by 36] [Entire Act]

State of Tamilnadu - Section

Section 5 in Tamil Nadu Societies Registration Act, 1975

5. Optional registration.

- Any society which has for its object-
(a)the promotion of religion, athletics or sports (including indoor games) ; or
(b)any other object mentioned in, or prescribed under, section 3 and to which society the proviaons of section 4 are not applicable, may, at its option, be registered under this Act.