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Union of India - Section

Section 12A in The Supreme Court Judges (Salaries And Conditions Of Service) Act, 1958

12A. Salaries of the Judges.―

(1)There shall be paid to the Chief Justice of India, by way of salary, one lakh rupees per mensem.
(2)There shall be paid to a Judge of the Supreme Court, by way of salary, ninety thousand rupees per mensem.