Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] Union of India - Subsection Section 12A(1) in The Supreme Court Judges (Salaries And Conditions Of Service) Act, 1958 (1)There shall be paid to the Chief Justice of India, by way of salary, one lakh rupees per mensem.
