Madhya Pradesh High Court
Texmo Pipes And Product Limited vs Presiding Officer on 6 May, 2024
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 21679 of 2022 (TEXMO PIPES AND PRODUCT LIMITED Vs PRESIDING OFFICER AND OTHERS) Dated : 06-05-2024 Ms. Anshika Yadav - Advocate for the petitioner.
Ms. Anshika Yadav prays for seven days time as arguing counsel is busy in contesting elections of the Bar.
List this case on 16 th May, 2024 with a clear stipulation that no adjournment shall be admissible on that date.
Interim relief to continue only till 16th May, 2024.
(VIVEK AGARWAL) JUDGE vy Signature Not Verified Signed by: VAIBHAV YEOLEKAR Signing time: 07-05-2024 11:59:00