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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2) in The Orissa State Transport Appellate Tribunal Rules, 1993

(2)Lengthy orders shall not be written in the order-sheet. It shall be written in a separate sheet, but a note of the order and the date on which it was made shall be entered in it.