Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 25 in The Orissa State Transport Appellate Tribunal Rules, 1993

25. The order-sheet.

(1)The order-sheet of the Tribunal shall be written in English and shall contain all the orders passed by the Tribunal from time to time in order to show the progress of the proceedings from first to last.
(2)Lengthy orders shall not be written in the order-sheet. It shall be written in a separate sheet, but a note of the order and the date on which it was made shall be entered in it.