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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(k) in Orissa Universities Act, 1989

(k)two Principals of colleges affiliated to the University who have completed not less than twenty years of service, to be nominated by the Chancellor on seniority-cum-rotation basis, keeping in view the representation of different Districts within the local jurisdiction of the concerned University;