(1)The Syndicate shall consist of the following members, namely: -Ex-officio members:(a)The Vice-Chancellor of the concerned University;(b)The Director;(c)The Chairman, Post-Graduate Council of the concerned University,(d)the Principal of Shriram Chandra Bhanja Medical College in case of Utkal University, the Principal of Maharaja Krishna Chandra Gajapati Medical College in case of Berhampur University and the Principal of Veer Surendra Sai Medical College in case of Sambalpur University;(e)the Principal of Ravenshaw College in case of Utkal University, the Principal of Khallikote College in case of Berhampur University, the Principal of Gangadhar Meher College in case of Sambalpur University and one of the Principals of Sanskrit Colleges to be selected by the Chancellor in case of Shri Jagannath Sanskrit Vishvavidyalaya;(f)the Principal of the Burla Engineering College and Regional Engineering College in case of Sambalpur University and the Principal of Engineering College (Talcher) in case of Utkal University;Other Members:(g)Two Professors of the concerned University and one Professor from Colleges affiliated to the concerned University to be nominated by the Chancellor on seniority-cum-rotation basis;(h)One member of the concerned Academic Council to be elected by the members thereof;(i)Two members of the concerned Senate other than those specified in clauses (a), (b), (g), (h), (i), (j) (m), (p), and (u) of sub-section (1) of section 9 to be elected by the members thereof;(j)One eminent person to be nominated by the Chancellor;(k)two Principals of colleges affiliated to the University who have completed not less than twenty years of service, to be nominated by the Chancellor on seniority-cum-rotation basis, keeping in view the representation of different Districts within the local jurisdiction of the concerned University;
