Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(3) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007 (3)Presentation of records and registers of cases before the Sarpanch/ Judicial bench and service of notice/summons to the parties of the case.
